Allahabad High Court
Devendra Singh Sisodiya vs State Of U.P.And Others on 16 October, 2012
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - A No. - 54778 of 2012 Petitioner :- Devendra Singh Sisodiya Respondent :- State Of U.P.And Others Petitioner Counsel :- Pulak Ganguly Respondent Counsel :- C.S.C.,Samir Sharma Hon'ble V.K. Shukla,J.
Sri Jitendra Kumar, Advocate has entered appearance on behalf of respondent Nos. 2 and 3. He prays for and is accorded six week's time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.
List thereafter.
Order Date :- 16.10.2012 SRY