Allahabad High Court
Smt. Kamlesh Alias Shanti vs State Of U.P. & Others on 16 October, 2012
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- CRIMINAL REVISION No. - 4689 of 2010 Petitioner :- Smt. Kamlesh Alias Shanti Respondent :- State Of U.P. & Others Petitioner Counsel :- K.P.Tiwari Respondent Counsel :- Govt. Agrawal,S.S.Pal Hon'ble Yogesh Chandra Gupta,J.
Learned counsel for the revisionist is present. None is present for the opposite party nor counter affidavit as directed earlier has been filed.
List on 7.12.2012.
Counter affidavit, if any, may be filed in the meantime.
It is made clear that no further opportunity for filing the counter affidavit shall be granted.
Order Date :- 16.10.2012 Hasnain