Allahabad High Court
Sunil vs State Of U.P. & Another on 16 October, 2012
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- CRIMINAL REVISION No. - 1651 of 2009 Petitioner :- Sunil Respondent :- State Of U.P. & Another Petitioner Counsel :- Gaurav Kakkar Respondent Counsel :- Govt. Advocate Hon'ble Yogesh Chandra Gupta,J.
Learned counsel for the revisionist prays for adjournment.
The order sheet reveals that this revision was first put up on 27.4.2009 before the Court. Another Bench of this Court passed order staying further proceedings of sessions trial pending before the Court below and thereafter the case was passed-over on a number of occasion either on the illness slip or on the request of learned counsel for the revisionist. Today again request for passing over the case has been made.
The case is passed-over for the day.
List on 6.11.2012 peremptorily.
Order Date :- 16.10.2012 Hasnain