Allahabad High Court
C/M Sakaldiha Inter College And ... vs State Of U.P. And Others on 15 October, 2012
Bench: Dilip Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - C No. - 70579 of 2010 Petitioner :- C/M Sakaldiha Inter College And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Sandeep Srivastava,Arvind Srivastava,Hari Keshav Singh Respondent Counsel :- C. S. C.,Irshad Ali,N.L.Pandey,R. M. Saggi Hon'ble Dilip Gupta,J.
Sri Sanjeep Srivastava, learned counsel for the petitioners has sent an illness slip.
List this petition on 29th October, 2012.
Order Date :- 15.10.2012 SK