Allahabad High Court
Janki Shivende And Another vs State Of U.P.And Others on 15 October, 2012
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - A No. - 49577 of 2012 Petitioner :- Janki Shivende And Another Respondent :- State Of U.P.And Others Petitioner Counsel :- Vishnu Shanker Gupta,Ashok Khare,V.S. Goyal Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Learned standing counsel has produced copy of the instructions. It would be much more appropriate if he files counter affidavit. Accordingly, let a counter affidavit be filed by him within three weeks. Rejoinder affidavit may be filed within next one week.
List this petition on 20.11.2012.
Order Date :- 15.10.2012 SRY