Allahabad High Court
Shiv Kumar vs State Of U.P. & Others on 15 October, 2012
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - A No. - 53933 of 2012 Petitioner :- Shiv Kumar Respondent :- State Of U.P. & Others Petitioner Counsel :- Amit Kumar Singh,Nipun Singh Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Put up day after tomorrow.
Order Date :- 15.10.2012 SRY