Allahabad High Court
Rajesh Kumar Gupta And Others vs State Of U.P. And Anr. on 12 October, 2012
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 41 Case :- APPLICATION U/S 482 No. - 34130 of 2012 Petitioner :- Rajesh Kumar Gupta And Others Respondent :- State Of U.P. And Anr. Petitioner Counsel :- Ashwani Mishra Respondent Counsel :- Govt. Advocate Hon'ble Sunil Hali,J.
Put up on 17.10.2012 as fresh.
Order Date :- 12.10.2012 Hasnain