Allahabad High Court
Raghuvir vs State Of U.P. on 12 October, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 6392 of 2012 Petitioner :- Raghuvir Respondent :- State Of U.P. Petitioner Counsel :- Vivek Manishi Shukla Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Let this case be listed alongwith Case Bail No.5677 of 2012, Ram Ladaitey v. State of U.P.
Order Date :- 12.10.2012 A.Nigam