Allahabad High Court
Shakeel vs State Of U.P. on 11 October, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 6334 of 2012 Petitioner :- Shakeel Respondent :- State Of U.P. Petitioner Counsel :- Pawan Nigam,Ram Babu Singh Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Paper-book is not page-marked.
Let the needful be done.
Re-list after two weeks.
Order Date :- 11.10.2012 A.Nigam