Virendra Tiwari vs State Of U.P. And Others

Citation : 2012 Latest Caselaw 5049 ALL
Judgement Date : 11 October, 2012

Allahabad High Court
Virendra Tiwari vs State Of U.P. And Others on 11 October, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 53583 of 2012
 

 
Petitioner :- Virendra Tiwari
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ravi Pratap
 
Respondent Counsel :- C.S.C.,Dhananjay Awasthi
 

 
Hon'ble V.K. Shukla,J.

Put up this case on Wednesday along with record of writ petition No.52482 of 2012.

Order Date :- 11.10.2012 SRY