Allahabad High Court
Virendra Tiwari vs State Of U.P. And Others on 11 October, 2012
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - A No. - 53583 of 2012 Petitioner :- Virendra Tiwari Respondent :- State Of U.P. And Others Petitioner Counsel :- Ravi Pratap Respondent Counsel :- C.S.C.,Dhananjay Awasthi Hon'ble V.K. Shukla,J.
Put up this case on Wednesday along with record of writ petition No.52482 of 2012.
Order Date :- 11.10.2012 SRY