Allahabad High Court
Mohd.Sufail vs State Of U.P. on 10 October, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 6272 of 2012 Petitioner :- Mohd.Sufail Respondent :- State Of U.P. Petitioner Counsel :- V.K.Singh Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Learned counsel for the applicant prays for time.
List after three weeks.
Order Date :- 10.10.2012 A.Nigam