Mohd.Sufail vs State Of U.P.

Citation : 2012 Latest Caselaw 5025 ALL
Judgement Date : 10 October, 2012

Allahabad High Court
Mohd.Sufail vs State Of U.P. on 10 October, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6272 of 2012
 

 
Petitioner :- Mohd.Sufail
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- V.K.Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the applicant prays for time.

List after three weeks.

Order Date :- 10.10.2012 A.Nigam