Allahabad High Court
Baby Shaista @ Shanno And Anr. vs State Of U.P. And Others on 9 October, 2012
Bench: Arun Tandon, Vijay Prakash Pathak
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- CRIMINAL MISC. WRIT PETITION No. - 5027 of 2011 Petitioner :- Baby Shaista @ Shanno And Anr. Respondent :- State Of U.P. And Others Petitioner Counsel :- Ram Lakhan Deo Banshi Respondent Counsel :- Govt. Advocate Hon'ble Arun Tandon,J.
Hon'ble Vijay Prakash Pathak,J.
Learned counsel for the petitioners states that charge-sheet has already been filed in the matter.
In view of the aforesaid, writ petition is dismissed. Interim order, if any, stands discharged.
Order Date :- 9.10.2012 Pkb/