Allahabad High Court
Paras Nath Tripathi & Others vs State Of U.P.& Others on 4 October, 2012
Bench: Pankaj Naqvi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 22 Case :- WRIT - A No. - 18190 of 1994 Petitioner :- Paras Nath Tripathi & Others Respondent :- State Of U.P.& Others Petitioner Counsel :- A.S.Diwekar Respondent Counsel :- S.C.,S.C.Srivastava Hon'ble Pankaj Naqvi,J.
Issue notice to the petitioner to engage another counsel.
List in the week commencing 26.11.2012.
Order Date :- 4.10.2012 Chandra