Allahabad High Court
Santosh Kumar vs State Of U.P. on 3 October, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 5983 of 2012 Petitioner :- Santosh Kumar Respondent :- State Of U.P. Petitioner Counsel :- Rajiv Bhatnagar,C.S. Singh Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
None has put in appearance for the applicant.
List in next week as fresh.
Order Date :- 3.10.2012 A.Nigam