Allahabad High Court
Smt.Sushila Tiwari vs State Of U.P. on 3 October, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 6004 of 2012 Petitioner :- Smt.Sushila Tiwari Respondent :- State Of U.P. Petitioner Counsel :- Armendra Pratap Singh,Amerendra Singh Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Learned counsel for the applicant is not aware of the exact stage of trial.
List in next week as fresh.
Order Date :- 3.10.2012 A.Nigam