Allahabad High Court
Sardar Jaswant Singh And Others vs State Of U.P. And Others on 3 October, 2012
Bench: Arun Tandon, Vijay Prakash Pathak
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- CRIMINAL MISC. WRIT PETITION No. - 3117 of 2011 Petitioner :- Sardar Jaswant Singh And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Sanjeev Kumar Pandey Respondent Counsel :- Govt. Advocate Hon'ble Arun Tandon,J.
Hon'ble Vijay Prakash Pathak,J.
Nobody is present on behalf of the petitioners to press the writ petition even in the revised reading of the cause list.
Writ petition is dismissed. Interim order, if any, stands discharged.
Learned A.G.A. shall forward a copy of this order to the S.P./S.S.P. concerned for the investigation being completed with due diligence, if not already completed.
Order Date :- 3.10.2012 Pkb/