Allahabad High Court
Dhananjay Singh vs State Of U.P. And Others on 3 October, 2012
Bench: Arun Tandon, Vijay Prakash Pathak
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- CRIMINAL MISC. WRIT PETITION No. - 3163 of 2011 Petitioner :- Dhananjay Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- P.K. Singh Respondent Counsel :- Govt. Advocate Hon'ble Arun Tandon,J.
Hon'ble Vijay Prakash Pathak,J.
Nobody is present on behalf of the petitioner to press the writ petition even in the revised reading of the cause list.
Learned A.G.A. informs that charge-sheet has already been filed in the matter.
In view of the aforesaid, writ petition is dismissed. Interim order, if any, stands discharged.
Order Date :- 3.10.2012 Pkb/