Allahabad High Court
Kaliya vs State Of U.P. on 3 October, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 5986 of 2012 Petitioner :- Kaliya Respondent :- State Of U.P. Petitioner Counsel :- Ashutosh Bajpai Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
On request of learned counsel for the applicant, let this case be listed alongwith case Bail No.5982 of 2012.
Order Date :- 3.10.2012 A.Nigam