Allahabad High Court
Satya Narain And Anr. vs State Of U.P. And Others on 3 October, 2012
Bench: Arun Tandon, Vijay Prakash Pathak
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- CRIMINAL MISC. WRIT PETITION No. - 3121 of 2011 Petitioner :- Satya Narain And Anr. Respondent :- State Of U.P. And Others Petitioner Counsel :- Ram Kesh Respondent Counsel :- Govt. Advocate Hon'ble Arun Tandon,J.
Hon'ble Vijay Prakash Pathak,J.
Counsel for the petitioners states that the charge-sheet has already been filed in the matter.
In view of the aforesaid, writ petition is dismissed. Interim order, if any, stands discharged.
Order Date :- 3.10.2012 Pkb/