Allahabad High Court
Javed Khan vs State Of U.P.And Others on 1 October, 2012
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - A No. - 50938 of 2012 Petitioner :- Javed Khan Respondent :- State Of U.P.And Others Petitioner Counsel :- Radha Kant Ojha Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Learned standing counsel has accepted notice on behalf of respondent Nos. 1, 2 and 3. Issue notice to respondent No.4.
Each one of the respondents is accorded six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.
List thereafter along with record of writ petition No.70589 of 2010, showing the names of respective counsel in both the cases.
Order Date :- 1.10.2012 SRY