Allahabad High Court
Chandra Prakash & Others vs State Of U.P. & Others on 27 November, 2012
Bench: Jayashree Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- APPLICATION U/S 482 No. - 3875 of 1997 Petitioner :- Chandra Prakash & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- Krishna Capoor,B.B.Upadhyay,Raghubir Singh Respondent Counsel :- Govt.Advocate,V.K.Sharma Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
Passed over on the illness slip of Sri B.B.Upadhyay, learned counsel for the applicant.
List in the next cause list peremptorily.
Order Date :- 27.11.2012 Monika