Allahabad High Court
Kabeer Ahmad vs State Of U.P. on 21 November, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 7352 of 2012 Petitioner :- Kabeer Ahmad Respondent :- State Of U.P. Petitioner Counsel :- Khaleeq Ahmad Khan,Mohd.Akram Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Learned State Counsel prays for time.
List after three weeks.
Order Date :- 21.11.2012 A.Nigam