Allahabad High Court
Ram Naresh vs State Of U.P. And Others on 21 November, 2012
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - A No. - 60191 of 2012 Petitioner :- Ram Naresh Respondent :- State Of U.P. And Others Petitioner Counsel :- Yogendra Kumar Srivastava,Smt.Anita Srivastava Respondent Counsel :- C.S.C.,Raghubir Singh Hon'ble V.K. Shukla,J.
Put up this matter on Tuesday.
Order Date :- 21.11.2012 SRY