Allahabad High Court
Smt.Santosh Kumari vs State Of U.P. on 2 November, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 6935 of 2012 Petitioner :- Smt.Santosh Kumari Respondent :- State Of U.P. Petitioner Counsel :- N.R.Tripathi Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
List this case alongwith Case Bail No.6788 of 2012, Ram Pratap Gupta v. State of U.P.
Order Date :- 2.11.2012 A.Nigam