Smt.Santosh Kumari vs State Of U.P.

Citation : 2012 Latest Caselaw 5440 ALL
Judgement Date : 2 November, 2012

Allahabad High Court
Smt.Santosh Kumari vs State Of U.P. on 2 November, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6935 of 2012
 

 
Petitioner :- Smt.Santosh Kumari
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- N.R.Tripathi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

List this case alongwith Case Bail No.6788 of 2012, Ram Pratap Gupta v. State of U.P.

Order Date :- 2.11.2012 A.Nigam