Noor Mohammad (Second Bail) vs State Of U.P.

Citation : 2012 Latest Caselaw 5436 ALL
Judgement Date : 2 November, 2012

Allahabad High Court
Noor Mohammad (Second Bail) vs State Of U.P. on 2 November, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6927 of 2012
 

 
Petitioner :- Noor Mohammad (Second Bail)
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sunil Kumar Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

None is present for the applicant.

List in the week commencing 10th of December, 2012 as fresh.

Order Date :- 2.11.2012 A.Nigam