Allahabad High Court
Noor Mohammad (Second Bail) vs State Of U.P. on 2 November, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 6927 of 2012 Petitioner :- Noor Mohammad (Second Bail) Respondent :- State Of U.P. Petitioner Counsel :- Sunil Kumar Singh Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
None is present for the applicant.
List in the week commencing 10th of December, 2012 as fresh.
Order Date :- 2.11.2012 A.Nigam