Allahabad High Court
M/S Kraft Palace vs The Appellate Authority Under ... on 1 November, 2012
Bench: Devendra Pratap Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- WRIT - C No. - 27341 of 2012 Petitioner :- M/S Kraft Palace Respondent :- The Appellate Authority Under Paymnet Of Gratuity Act & Ors Petitioner Counsel :- Shobhana Srivastava Respondent Counsel :- A.S.G.I.,S.P. Tiwari Hon'ble Devendra Pratap Singh,J.
Rejected.
For orders, see my order of date passed on separate sheets in Case :- WRIT - C No. - 27336 of 2012 (M/S Kraft Palace vs. The Appellate Authority Under Payment Of Gratuity Act & Ors.).
Order Date :- 1.11.2012 PKG