Allahabad High Court
Asmat Ali And Another vs State Of U.P. on 1 November, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 6878 of 2012 Petitioner :- Asmat Ali And Another Respondent :- State Of U.P. Petitioner Counsel :- Arvind K. Verma Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
List this case alongwith Case Bail No.6775 of 2012, Mohd. Vaish v. State.
Order Date :- 1.11.2012 A.Nigam