Allahabad High Court
Kanhaiya Lal vs State Of U.P. And Others on 1 November, 2012
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - A No. - 28926 of 1996 Petitioner :- Kanhaiya Lal Respondent :- State Of U.P. And Others Petitioner Counsel :- H.N. Shukla Respondent Counsel :- C.S.C.,K.S. Shukla Hon'ble Rajes Kumar,J.
List in the next cause list along with the records of Writ Petition Nos. 47852 of 1993, 1588 of 1997, 28926 of 1996, 11197 of 1995 and 27149 of 1999.
Order Date :- 1.11.2012 OP