Allahabad High Court
Distt. Co-Op. Bank Thru' Its ... vs Smt. Sudha Rani Saxena on 31 May, 2012
Bench: Pradeep Kumar Baghel
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- WRIT - C No. - 54177 of 2002 Petitioner :- Distt. Co-Op. Bank Thru' Its Secretary/General Manager Respondent :- Smt. Sudha Rani Saxena Petitioner Counsel :- H.R. Mishra Respondent Counsel :- R.K. Shukla,S.C.,Triloki Nath Hon'ble Pradeep Kumar Singh Baghel,J.
Allowed.
Proceedings pending before the Labour/Industrial Tribunal is quashed.
For detailed orders see my order of date passed on separate sheets of paper (seven pages) in the connected Civil Misc. Writ Petition No. 49561 of 2002 (Brahmawarta Commercial Cooperative Bank Ltd., Kanpur versus Presiding Officer, Industrial Tribunal III, U.P. Kanpur).
Order Date :- 31.5.2012 ssm