Allahabad High Court
Smt. Ramwati And Others vs U.P. State Road Transport ... on 31 May, 2012
Bench: Rajes Kumar, Anil Kumar Sharma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- FIRST APPEAL FROM ORDER No. - 2309 of 2012 Petitioner :- Smt. Ramwati And Others Respondent :- U.P. State Road Transport Corporation Thro. Arm And Ors. Petitioner Counsel :- Chandra Shekhar Kushwaha Hon'ble Rajes Kumar,J.
Hon'ble Anil Kumar Sharma,J.
Admit.
Issue notice.
Order Date :- 31.5.2012 OP