Allahabad High Court
Kailash Narayan And Another vs Ram Sewak And Others on 30 May, 2012
Bench: Manoj Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 27 Case :- SECOND APPEAL DEFECTIVE No. - 165 of 2006 Petitioner :- Kailash Narayan And Another Respondent :- Ram Sewak And Others Petitioner Counsel :- Veena Singh Hon'ble Manoj Misra,J.
List has been revised. No one appears to press this appeal.
Accordingly, the appeal is dismissed for want of prosecution.
Order Date :- 30.5.2012 AKShukla/-