Allahabad High Court
The New India Assurance Co. Ltd. vs Mata Deen And Anr. on 29 May, 2012
Bench: Rajes Kumar, Anil Kumar Sharma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- FIRST APPEAL FROM ORDER No. - 2230 of 2012 Petitioner :- The New India Assurance Co. Ltd. Respondent :- Mata Deen And Anr. Petitioner Counsel :- Saurabh Srivastava Hon'ble Rajes Kumar,J.
Hon'ble Anil Kumar Sharma,J.
Admit.
Issue notice.
Order Date :- 29.5.2012 OP Court No. - 30 Case :- FIRST APPEAL FROM ORDER No. - 2230 of 2012 Petitioner :- The New India Assurance Co. Ltd.
Respondent :- Mata Deen And Anr.
Petitioner Counsel :- Saurabh Srivastava Hon'ble Rajes Kumar,J.
Hon'ble Anil Kumar Sharma,J.
CIVIL MISC. STAY APPLICATION.
The stay application is rejected. However, it will be open to the appellant to execute the order of the Tribunal.
Order Date :- 29.5.2012 OP