Allahabad High Court
Shyam Narayan Sharma vs Mohd. Meraj And Others on 28 May, 2012
Bench: Rajes Kumar, Anil Kumar Sharma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- FIRST APPEAL FROM ORDER No. - 2168 of 2012 Petitioner :- Shyam Narayan Sharma Respondent :- Mohd. Meraj And Others Petitioner Counsel :- Vijay Kant Dwivedi Hon'ble Rajes Kumar,J.
Hon'ble Anil Kumar Sharma,J.
Admit.
Issue notice.
Order Date :- 28.5.2012 OP