Allahabad High Court
Sumitra Nand Srivastava vs State Of U.P. & Another on 28 May, 2012
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 41 Case :- APPLICATION U/S 482 No. - 3050 of 2001 Petitioner :- Sumitra Nand Srivastava Respondent :- State Of U.P. & Another Petitioner Counsel :- V.P.Mathur Respondent Counsel :- Govt.Advocate Hon'ble Yogesh Chandra Gupta,J.
Case called out in the revised list.
None is present to press this application under Section 482 Cr.P.C., therefore, the same is dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 28.5.2012 M/A.