Allahabad High Court
Shakil Ahmad vs Manager, Oriental Insurance Co. ... on 28 May, 2012
Bench: Rajes Kumar, Anil Kumar Sharma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- FIRST APPEAL FROM ORDER No. - 2170 of 2012 Petitioner :- Shakil Ahmad Respondent :- Manager, Oriental Insurance Co. Ltd. And Others Petitioner Counsel :- Meraj Ahmad Khan Hon'ble Rajes Kumar,J.
Hon'ble Anil Kumar Sharma,J.
Admit.
Issue notice.
Order Date :- 28.5.2012 OP