Allahabad High Court
Ramchela vs State Of U.P. on 28 May, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 3463 of 2012 Petitioner :- Ramchela Respondent :- State Of U.P. Petitioner Counsel :- Sunil Kumar Singh Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
List this case alongwith Criminal Misc. Case No.3505(B) of 2012, Balaster v. State of U.P.
Order Date :- 28.5.2012 A.Nigam