Allahabad High Court
Dwarika Prasad vs State Of U.P. And Others on 24 May, 2012
Bench: Vishnu Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 9 Case :- MISC. SINGLE No. - 777 of 1995 Petitioner :- Dwarika Prasad Respondent :- State Of U.P. And Others Petitioner Counsel :- A.P. Singh Respondent Counsel :- C S C Hon'ble Vishnu Chandra Gupta,J.
List revised.
None present for petitioner.
Learned Standing Counsel states that this writ petition has become infructuous.
Accordingly, petition is dismissed as infructuous.
Interim order, if any, is vacated.
Order Date :- 24.5.2012 S. Kumar