Allahabad High Court
Girish Dutt Pandey And 4 Ors. vs Dwarika Prasad Singh And Ors. on 23 May, 2012
Bench: Ritu Raj Awasthi
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 5 Case :- SECOND APPEAL DEFECTIVE No. - 40 of 2008 Petitioner :- Girish Dutt Pandey And 4 Ors. Respondent :- Dwarika Prasad Singh And Ors. Petitioner Counsel :- G.D.Pandey Respondent Counsel :- Praveen Tripathi Hon'ble Ritu Raj Awasthi,J.
Sri G.D. Pandey, learned counsel for the appellants is reported to be ill.
The case is adjourned.
List again.
Order Date :- 23.5.2012 Adhir