Allahabad High Court
Regiional Manager U.P.S.R.T.C. vs Smt.Rajwati And Another on 22 May, 2012
Bench: Rajes Kumar, Anil Kumar Sharma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- FIRST APPEAL FROM ORDER No. - 2061 of 2012 Petitioner :- Regiional Manager U.P.S.R.T.C. Respondent :- Smt.Rajwati And Another Petitioner Counsel :- R.P.Ram Hon'ble Rajes Kumar,J.
Hon'ble Anil Kumar Sharma,J.
As prayed, put up tomorrow as fresh.
Order Date :- 22.5.2012 OP