Allahabad High Court
M/S Dhampur Sugar Mills Ltd. ... vs The Chief Director ,Ministry Of ... on 21 May, 2012
Bench: R.K. Agrawal, Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 4 Case :- MISC. SINGLE No. - 471 of 2012 Petitioner :- M/S Dhampur Sugar Mills Ltd. Thorough Its Authorized Sig. Respondent :- The Chief Director ,Ministry Of Consumer Affairs & Public Petitioner Counsel :- Avinash Chandra Hon'ble R.K. Agrawal,J.
Hon'ble Abhinava Upadhya,J.
On the request of learned counsel for the petitioner put up at 10-15 A.M. tomorrow.
Order Date :- 21.5.2012 mt