Allahabad High Court
Awdhesh Singh & Anr. vs D.J.,Raebareli & 2 Ors. on 18 May, 2012
Bench: Vishnu Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 9 Case :- MISC. SINGLE No. - 982 of 2006 Petitioner :- Awdhesh Singh & Anr. Respondent :- D.J.,Raebareli & 2 Ors. Petitioner Counsel :- Ajai Kumar Jaiswal Respondent Counsel :- C.S.C.,Archana Hon'ble Vishnu Chandra Gupta,J.
List revised.
None present on behalf of petitioner.
Petition is dismissed for none prosecution.
Interim order, if any, is vacated.
Order Date :- 18.5.2012 S. Kumar