Allahabad High Court
Chandra Prakash Hasani ... vs State Of U.P.& Another on 14 May, 2012
Bench: Ravindra Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 12 Case :- BAIL No. - 1518 of 2011 Petitioner :- Chandra Prakash Hasani (Minor-B.C.) Respondent :- State Of U.P.& Another Petitioner Counsel :- Shailendra Kumar Singh Respondent Counsel :- Govt.Advocate,Shishir Pradhan Hon'ble Ravindra Singh,J.
Sri Shailendra Kumar Singh learned counsel for the applicant has sent illness slip.
List in the next cause list.
Order Date :- 14.5.2012 NA