Allahabad High Court
Chhotey @ Islamuddin vs State Of U.P. on 14 May, 2012
Bench: Ravindra Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 12 Case :- BAIL No. - 3037 of 2011 Petitioner :- Chhotey @ Islamuddin Respondent :- State Of U.P. Petitioner Counsel :- Shaquiel Ahmad,Kaushal Kishore Tiwari Respondent Counsel :- Govt. Advocate Hon'ble Ravindra Singh,J.
The learned A.G.A. prays for and is granted a week time to file counter affidavit.
List in the next week.
Order Date :- 14.5.2012 NA