Allahabad High Court
Sanjeevan Lal vs Addl. Distt. Judge Iind Hardoi on 14 May, 2012
Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- MISC. SINGLE No. - 2559 of 1999 Petitioner :- Sanjeevan Lal Respondent :- Addl. Distt. Judge Iind Hardoi Petitioner Counsel :- Anurag Narain Respondent Counsel :- C.S.C. Hon'ble Vishnu Chandra Gupta,J.
This writ petition is pending since 1999.No rejoinder affidavit has been filed till today.A request has been made for adjournment on behalf of the petitioner.
List on 23.5.2012.
It is made clear that this writ petition will be heard finally on that day and no request for adjournment shall be entertained.
Order Date :- 14.5.2012 S. Kumar