Allahabad High Court
Christian Academy For Rural ... vs State Of U.P. & Ors. on 11 May, 2012
Bench: Vineet Saran, Het Singh Yadav
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - C No. - 32951 of 2010 Petitioner :- Christian Academy For Rural Welfare & Evangelism Thru' Secy. Respondent :- State Of U.P. & Ors. Petitioner Counsel :- Deshmitra Anand,I.M.Anand,Sudhir Dwivedi Respondent Counsel :- C.S.C. Hon'ble Vineet Saran,J.
Hon'ble Het Singh Yadav,J.
As prayed, list on 21.5.2012.
Order Date :- 11.5.2012 R ( Het Singh Yadav,J. ) ( Vineet Saran,J.)