Allahabad High Court
U.P.State Agro Sewa Nivrit Karmik ... vs State Of U.P.Through Prin. Secy. ... on 10 May, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE BENCH No. - 2098 of 2011 Petitioner :- U.P.State Agro Sewa Nivrit Karmik Kalyan Samiti Lko.Thru Respondent :- State Of U.P.Through Prin. Secy. Deptt.Of Agriculture & Ors. Petitioner Counsel :- Sameer Kalia Respondent Counsel :- C.S.C.,Manoj Singh Hon'ble Rajiv Sharma,J.
Hon'ble Devendra Kumar Arora,J.
Counter affidavit filed on behalf of opposite parties in the Court, is taken on record.
Learned counsel for the petitioner prays for and is granted six weeks' time to file rejoinder affidavit.
List in July, 2012.
Order Date :- 10.5.2012 Suresh/-