Allahabad High Court
Mohammad Abdul Qadeer And Another vs State Of U.P.Through Prin. Secy. ... on 10 May, 2012
Bench: Devi Prasad Singh, Saeed-Uz-Zaman Siddiqi
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- MISC. BENCH No. - 11476 of 2011 Petitioner :- Mohammad Abdul Qadeer And Another Respondent :- State Of U.P.Through Prin. Secy. Forest Civil Sectt.Lko.And Petitioner Counsel :- M.E.Khan Respondent Counsel :- C.S.C Hon'ble Devi Prasad Singh,J.
Hon'ble Saeed-Uz-Zaman Siddiqi,J.
Six weeks and no more time is allowed to file counter affidavit, one week then for the rejoinder. List thereafter.
Order Date :- 10.5.2012 kkb/