Shamshad Khan vs Ashraf And Others

Citation : 2012 Latest Caselaw 1430 ALL
Judgement Date : 7 May, 2012

Allahabad High Court
Shamshad Khan vs Ashraf And Others on 7 May, 2012
Bench: Yatindra Singh, Mohd. Tahir



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1772 of 2012
 

 
Petitioner :- Shamshad Khan
 
Respondent :- Ashraf And Others
 
Petitioner Counsel :- Ram Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Mohd. Tahir,J.

Admit.

Issue notice.

Order Date :- 7.5.2012 sks-grade iv