Allahabad High Court
Safir Ahmad Usmani vs U.P.Power Corp And 2 Ors on 4 May, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE BENCH No. - 534 of 2008 Petitioner :- Safir Ahmad Usmani Respondent :- U.P.Power Corp And 2 Ors Petitioner Counsel :- S.P.Singh Respondent Counsel :- Sandeep Dixit,Dharemdra K Singh Hon'ble Rajiv Sharma,J.
Hon'ble Devendra Kumar Arora,J.
The case is adjourned as Mr. Sanchit S. Asthana, learned counsel for the opposite parties, is reported to be on sanctioned leave.
List this case immediately after expiry of sanctioned leave of Mr. Asthana.
Order Date :- 4.5.2012 Tanveer/Suresh