Allahabad High Court
Rajjan Lal Verma @ Ram Kishore ... vs State Of U.P. on 4 May, 2012
Bench: Ravindra Singh, Anil Kumar Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4719 of 2011 Petitioner :- Rajjan Lal Verma @ Ram Kishore Verma And Another Respondent :- State Of U.P. Petitioner Counsel :- Rajiv Gupta,Dileep Kumar,Hitesh Pachori,Rajrshi Gupta Respondent Counsel :- Govt. Advocate Hon'ble Ravindra Singh,J.
Hon'ble Anil Kumar Agarwal,J.
Sri Hitesh Pachori, learned counsel for the complainant has sent illness slip.
List on 11.5.2012.
Order Date :- 4.5.2012 N.A.